Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 027 in The Indian Easements Act, 1882 027. [17th February, 1882]An Act to define and amend the law relating to easements and licensesPreamble.Whereasit is expedient to define and amend the law relating to easements and licenses; It is hereby enacted as follows:Preliminary
