Gujarat High Court
Gujarat Industrial Investment ... vs Ishwarlal L Patel on 6 February, 2019
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/FA/1028/2006 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1028 of 2006
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GUJARAT INDUSTRIAL INVESTMENT CORP.LTD.
Versus
ISHWARLAL L PATEL
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Appearance:
MR RD DAVE(264) for the PETITIONER(s) No. 1
MR TV SHAH(808) for the RESPONDENT(s) No. 1,3,4,6
RULE NOT RECD BACK(63) for the RESPONDENT(s) No. 2,5,7,8,9
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
and
HONOURABLE MR.JUSTICE V. B. MAYANI
Date : 06/02/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Fresh NOTICE to the respondents returnable on 27.2.2019. Over and above the usual mode of service, the appellant shall cause service of this order by RPAD additionally.
(R.M.CHHAYA, J) (V. B. MAYANI, J) mrp Page 1 of 1