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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(e) in Tamil Nadu District Municipalities Building Rules, 1972

(e)Rails. - Stair shall have walls or well secured balustrades or guards on both sides. Handrails shall be placed not less than 75 centimetres and not more than 1 metre above the nosings of the treads.