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State of Madhya Pradesh - Section

Section 29 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

29. Form of annual report.

- The annual report in respect of the year last ended giving a true and full account of the activities of the State Board during the previous financial year shall contain the particulars specified in the Schedule III [xxx] [Omitted by Notification No. F. 11-5-85-XXXII, dated 31-5-1991.].