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[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 150(1)(o) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(o)a person to whom a Unique Identity Number has been granted under subsection (9) of section 25;or