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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(2)(a) in Chhattisgarh Lok Aayog Adhiniyam, 2002

(a)for purpose of the enquiry or in any report to be made thereon or for any action or proceedings to be taken on such report; or