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Chattisgarh High Court

Akash Dewangan vs State Of Chhattisgarh 6 Mcrc/9610/2018 ... on 7 December, 2018

                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                             MCRC No. 9562 of 2018
                                 Akash Dewangan Versus State Of Chhattisgarh



    1

06-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi