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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(3)(c) in Telangana Panchayat Raj Act, 2018

(c)The Government shall have power to regulate the classification, methods of recruitment, conditions of service, salary and allowances and discipline and conduct of the officers referred to in clauses (a) and (b) and of the members of their establishment.