Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(1)(d) in The Orissa Town Planning and Improvement Trust Act, 1956

(d)all payments made under Section 67 and Section 130 on account of the Tribunal; and