Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Bihar - Subsection Section 103(b) in Management and Working of the Forests (b)That no extra expenditure to Government is caused (Officers must defray their own travelling expenses as well as the travelling allowance of any clerks that they take with them.)
