Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 63] [Entire Act] State of Kerala - Subsection Section 63(a) in Kerala Police Act, 2011 (a)to ascertain the facts and circumstances of the matter by interacting with the individuals concerned or to others acquainted with such facts; or
