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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(3)(c) in Andhra Pradesh Economic Development Board Act, 2018

(c)To facilitate effective inter-departmental co-ordination for multi-sector investments aiming for higher returns and predicable project completion timelines, including but not limited to industrial corridors, growth nodes, capital city development, etc.,