Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 30] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in The Code of Civil Procedure, 1908

(a)where it has not been pronounced by a Court of competent jurisdiction;