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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(5) in A.P.J. Abdul Kalam Technological University Act, 2015

(5)Subject to the provisions of this Act and the Statutes, Ordinances and Regulations, the powers and duties of the Pro- Vice-Chancellor shall be determined by the Chancellor in consultation with the Vice-Chancellor and the Pro-Vice-Chancellor shall exercise such powers and perform such duties in due course.