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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(10) in The M.P. Public Services (Promotion) Rules, 2002

(10)The promotion of public servants shall be made from these separate select lists according to their seniority in the feeder cadre/part of the service/pay scale of post and accordingly to the prescribed order shown in the roster.