Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1) in Punjab Rights of Persons with Disabilities Rules, 2019

(1)The State Commissioner may, by notice in writing, under his hand, addressed to the State Government resign from his post.