Section 143 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
143. Licence fee, etc.
- A Zila Panchayat or Kshettra Panchayat may charge a fee to be fixed by bye-law for any licence, sanction or permission which it is entitled or required to grant by or under this Act.
