Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(3) in The Maharashtra Co-Operative Societies Act, 1960 (3)A list of all societies so classified shall be published by the Registrar every three years in such manner as the State Government may, from time to time direct.
