Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 3] Karnataka High Court Dr Shankar J Markande S/O Jayaram ... vs Union Of India on 21 March, 2012 Bench: Chief Justice, B.V.Nagarathna ..... . \..\\x \\\\\\