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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(5)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)where an order is passed under Clause (a) of sub-rule (3) of the continuation of the poll, the Election Officer shall proceed afresh under sub-rule (1) of Rule 14 and return to the Polling Officer appointed under that sub-rule all the packets received by him under sub-rule (2) of this rule.