Section 19(1)(b) in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

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State of Tamilnadu - Subsection

Section 19(1)(b) in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

(b)Major Penalties:

(i)Reduction to a lower rank in the seniority list or to a lower post or time scale or to a lower stage in time scale;

(ii)Withholding of increments with cumulative effect;