Supreme Court - Daily Orders
Liquidator Board,G.D.S.S.K.Ltd., ... vs Maharashtra State Coop.Bank Ltd.. Thr. ... on 20 July, 2017
Bench: L. Nageswara Rao, Navin Sinha
REVISED
ITEM NO.113 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3278-3279/2009
LIQUIDATOR BOARD,G.D.S.S.K.LTD., Appellant(s)
VERSUS
MAHARASHTRA STATE COOP.BANK LTD. & ORS. Respondent(s)
(With appln.(s) for directions and office report)
Date : 20-07-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Ms. Surabhi Guleria, Adv.
Mr. Naresh Kumar, AOR
For Respondent(s) Ms. Asha Gopalan Nair, AOR
Dr. Sushil Balwada, AOR
Mr. M.Y. Deshmukh, Adv.
Ms. Shakti Pandey, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Basavaprabhu S. Patil, Sr. Adv.
Mr. Rajesh Mahale, AOR
Mr. Krutin R. Joshi, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 25.07.2017 along with C.A. Nos. 3181/2009, 3278-3279/2009, 3185/2009, SLP(C) Nos. 19398-19399/2008, 20228-20230/2008 and 20915/2008.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.07.26 [ Charanjeet Kaur ] [ Asha Soni ] 17:35:05 IST Reason: A.R.-cum-P.S. Branch Officer ITEM NO.113 COURT NO.4 SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 3278-3279/2009 LIQUIDATOR BOARD,G.D.S.S.K.LTD., Appellant(s) VERSUS MAHARASHTRA STATE COOP.BANK LTD. & ORS. Respondent(s) (With appln.(s) for directions and office report) Date : 20-07-2017 These appeals were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE NAVIN SINHA For Appellant(s) Ms. Surabhi Guleria, Adv.
Mr. Naresh Kumar, AOR For Respondent(s) Ms. Asha Gopalan Nair, AOR Dr. Sushil Balwada, AOR Mr. M.Y. Deshmukh, Adv.
Ms. Shakti Pandey, Adv.
Mr. Rameshwar Prasad Goyal, AOR Mr. Basavaprabhu S. Patil, Sr. Adv. Mr. Rajesh Mahale, AOR Mr. Krutin R. Joshi, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR UPON hearing the counsel the Court made the following O R D E R List on 25.07.2017 along with C.A. Nos. 3181/2008, 3185/2008, SLP(C) Nos. 20228-30/2008, 19398-99/2008 and 20915/2008.
[ Charanjeet Kaur ] [ Asha Soni ] A.R.-cum-P.S. Branch Officer