Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in The Disputed Elections (Prime Minister And Speaker) Act, 1977 (2)In this section and in section 18, the expression "agent" has the same meaning as in section 123 of the Representation of the People Act, 1951. (43 of 1951)
