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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(1)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)to renew, repair, cover, recover, trap, ventilate, pave and pitch, flush or cleanse or take such other action as it may think necessary in this regard.