Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 309] [Entire Act] State of Gujarat - Subsection Section 309(1) in The Gujarat Provincial Municipal Corporations Act, 1949 (1)It shall be the duty of the Commissioner to provide for the removal of the carcasses of all animals dying within the City.
