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State of Punjab - Section

Section 6 in Punjab Boiler Operation Engineers' Rules, 2001

6. Owner to furnish Chief Inspector with particulars of certificates.

(1)The owner of a boiler who engages any person to be incharge thereof, shall within seven days of such engagement, furnish the Chief Inspector with full particulars of such person including the serial number, date and place of issue of his certificate.
(2)The owner of a boiler who engages any person to hold charge of such boiler, in the event of such person leaving his employment or in the event of the death of such person shall report the fact within seven days to the Chief Inspector.