Supreme Court - Daily Orders
Rani Chander Kanta (D) Thr. Lrs. vs Union Of India on 4 October, 2023
Bench: Vikram Nath, Rajesh Bindal
ITEM NO.107 COURT NO.12 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 869/2011
RANI CHANDER KANTA (D) THR. LRS. & ORS. Appellant(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 04-10-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, AOR
Mr. Kunal Sachdeva, Adv.
Ms. Madhuri Jain, Adv.
Ms. Rashmi Singh, Adv.
Mr. Prakhar Mittal, Adv.
Ms. Sarika Arya, Adv.
For Respondent(s) Mr. Arijit Prasad, Sr. Adv.
Mr. Vijay Anand Tripathi, Adv.
Mr. Prashant Singh, Adv.
Ms. Sukita Anilkumar Singh, Adv.
Mr. Deepak Kumar, Adv.
Ms. Radhika Gautam, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request made by Mr. Huzefa Ahmadi, learned senior counsel appearing for the appellants, Signature Not Verified the matter is adjourned for four weeks. Digitally signed by SONIA BHASIN Date: 2023.10.05 16:56:32 IST Reason:
Appeal be listed again on 8th November, 2023. 1 In the meantime, learned counsel appearing for the respondents may file additional documents which, according to Mr. Ahmadi, learned senior counsel, are already on record, in the court below.
It is made clear that the matter will not be adjourned on the next date on the above ground.
(SONIA BHASIN) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
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