Section 16(1) in The Jammu and Kashmir State Board of Technical Education Act, 2002
(1)The Chairman shall, subject to the superintendence, control and direction of the Board, have power to-(a)do all acts required for implementing the decisions of the Board and perform such other duties in relation thereto as may be prescribed; and(b)make such orders, as he may deem fit, on the decisions of the Committees appointed under section 14 or any matter falling within the jurisdiction of the Board.
