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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(1) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(1)The following shall be the authorities for the purposes of this Act, namely :-
(a)the Initiating Officer ;
(b)the Approving Authority ;
(c)the Administrator ; and
(d)the Adjudicating Authority.