M/S. Golu Enterprises vs Union Of India on 7 January, 2016

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Madhya Pradesh High Court

M/S. Golu Enterprises vs Union Of India on 7 January, 2016

WP-17268-2014 (M/S. GOLUENTERPRISES Vs UNION OF INDIA) 07- 0 1 -2 0 1 6 As prayed by learned counsel for the applicant list after a week.

(S.K. GANGELE) JUDGE bina