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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Grama Rakshi Rules, 1969

(g)"Agency area" means the unhealthy locality of the different districts as declared by the Government in the Finance Department Resolution No. 2511 -F., dated the 25th January, 1958, read with Resolution No. 8221-F., dated the 22nd August, 1939;