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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

State of Punjab - Subsection

Section 330(1)(c) in The Punjab Municipal Act, 1999

(c)unlawfully obstruct the flow of, or flush, draw off, or divert, or take water from any water works belonging to the Municipality or any water course by which any such water-works is supplied; or