Section 15(3) in The U.P. Information and Public Relations Department (Headquarter) Group 'D' Service Rules, 1994

[Cites 0, Cited by 0] [Section 15] [Entire Act]

(3)In making selection the Selection Committee shall give weightage to the retrenched employees awarding marks in the following manner :

(i)	For the first complete year	...	15 Marks
(ii)	For the next and every completed year of service	...	15 Marks

Provided that the maximum marks awarded to a retrenched employee under this sub-rule shall not exceed 15 marks.

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