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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Mizoram - Subsection

Section 151(ii) in Mizoram Excise Rules, 1983

(ii)a privilege fee of 6 paise for each quart bottle and 3 paise for each pint bottle of beer shall be paid by the licensee for deposit and storage of beer in the warehouse without payment of duty. The Excise Officer-in-charge of the warehouse shall allow storage of beer therein only on prior realisation of the privilege fee through a Personal Ledger Account to be maintained by the licensee for the purpose;