Section 46(2)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 46(2)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)if any officer or servant as aforesaid declines to accept the post to which he is appointed on the ground that the pay or the time-scale of the pay attached to the post is less than his present time-scale of pay, then his service shall be terminated after such notice and on such terms as he would have been entitled to on the abolition of the post held by him if this Act had not been passed;

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State of Uttar Pradesh - Subsection

Section 46(2)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961