Section 2(c) in The State Financial Corporations Act, 1951
(c)[ "industrial concern" means any concern engaged or to be engaged in- [Substituted by Act 77 of 1972, Section 2, for Clause (c) (w.e.f 30-12-1972). ](i)the manufacture, preservation or processing of goods;](ii)[ mining or development of mines;] [ Substituted by Act 43 of 1985, Section 2, for sub-Clause (ii) (w.e.f. 21-8-1985).](iii)[ the hotel industry; [Substituted by Act 77 of 1972, Section 2, for Clause (c) (w.e.f 30-12-1972). ](iv)the transport of passengers or goods by road or by water or by air ][or by ropeway or by lift] [ Inserted by Act 43 of 1985, Section 2 (w.e.f. 21-8-1985).];(v)[ the generation or distribution of electricity or any other form of power; [Substituted by Act 77 of 1972, Section 2, for Clause (c) (w.e.f 30-12-1972). ](vi)the maintenance, repair, testing or servicing of machinery of any description, or vehicles or vessels or motor boats or trailers or tractors;(vii)assembling, repairing or packing any article with the aid of machinery or power;](viii)[ the setting up or development of an industrial area or industrial estate;] [ Substituted by Act 43 of 1985, Section 2, for sub-Clause (viii) (w.e.f. 21-8-1985).](ix)fishing or providing shore facilities for fishing or maintenance thereof; [*] [ The word " or" omitted by Act 43 of 1985, Section 2 (w.e.f. 21-8-1985).](x)[ providing weigh bridge facilities; [ Substituted by Act 39 of 2000, Section 2, for sub-Clauses (x) to (xiii) (w.e.f. 5-9-2000).](xi)providing engineering, technical, financial, management, marketing or other services or facilities for industry;(xii)providing medical, health or other allied services;(xiii)providing software or hardware services relating to information technology, telecommunications or electronics including satellite linkage and audio or visual cable communication;(xiv)setting up or development of tourism related facilities including amusement parks, convention centres, restaurants, travel and transport (including those at airports), tourist service agencies and guidance and counselling services to the tourists;(xv)construction;(xvi)development, maintenance and construction of roads;(xvii)providing commercial complex facilities and community centres including conference halls;(xviii)floriculture;(xix)tissue culture, fish culture, poultry farming, breeding and hatcheries;(xx)service industry, such as altering, ornamenting, polishing, finishing, oiling, washing, cleaning or otherwise treating or adapting any article or substance with a view to its use, sale, transport, delivery or disposal;(xxi)research and development of any concept, technology, design, process or product whether in relation to any of the matters aforesaid, including any activities approved by the Small Industries Bank; or(xxii)such other activity as may be approved by the Small Industries Bank;]
