Supreme Court - Daily Orders
Y.P Kumpavat vs The State Of Gujarat on 22 January, 2020
Bench: Indu Malhotra, Sanjiv Khanna
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) _____Diary No(s). 38471/2019 in SLP(C)Nos.
30810-30811/2013
Y.P KUMPAVAT & ORS. Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ORS. Respondent(s)
WITH
REVIEW PETITION (CIVIL) _____Diary No(s).39145/2019 in SLP(C)Nos.
31695-31696/2013
O R D E R
Delay condoned.
Applications seeking directions for hearing of the Review Petitions in Open Court are rejected These Petitions were filed for review of orders dated 17.09.2019 passed in S.L.P. (C) Nos.30810-30811 of 2013 & 31695-31696/2013 We have perused the Review Petitions and the record of the special leave petitions and are satisfied that the orders of which review has been sought, do not suffer from any error apparent which would warrant re-consideration. Hence, the Review Petitions are dismissed.
........................J. (INDU MALHOTRA) Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.01.25 13:02:27 IST ........................J. Reason: (SANJIV KHANNA) NEW DELHI, January 22, 2020 2 ITEM NO.1006 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) _____Diary No(s). 38471/2019 in SLP(C)No. 30810-11/2013 Y.P KUMPAVAT & ORS. Petitioner(s) VERSUS THE STATE OF GUJARAT Respondent(s) (IA No. 188407/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 164049/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 164059/2019 - PERMISSION TO FILE APPLICATION FOR DIRECTION) WITH Diary No(s). 39145/2019 (III) (IA No. 166675/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 166668/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No. 166681/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 166680/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 22-01-2020 These matters were called on for hearing today. CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA HON'BLE MR. JUSTICE SANJIV KHANNA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application(s) seeking directions for hearing of the Review Petitions in Open Court is/are rejected. The Review Petitions are dismissed in terms of the signed order. Pending applications, if any, also stand disposed of.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER
(Signed order is placed on the file)