Andhra Pradesh High Court - Amravati
Yanala Gopi Chand vs Sri Gopala Krishna Dwivedi on 14 June, 2022
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: C.C.No.1291 of 2022
PROCEEDING SHEET
Sl.
ORDER
No DATE 14.06.2022 DEV, J It appears that the order of this Court is not complied with till today even after ordering notice in the Contempt Case.
In the prima facie opinion of this Court, the respondents did not implement the order of this Court in true spirit.
Registry is directed to issue notice in Form-1 to the respondents.
_________ DEV, J tm 2 3