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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(1)SID may be renewed after first five years of its issuance on a request from the holder for a further period up to ten years at a time, if the holder's SID has not been cancelled or withdrawn or suspended under these rules.