Delhi High Court - Orders
Lukamaan @ Lukhmaan vs The State (Ncvt Of Delhi) on 20 October, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3050/2023
LUKAMAAN @ LUKHMAAN ..... Petitioner
Through: Ms. Piyushi Garg, Proxy Counsel.
versus
THE STATE (NCVT OF DELHI) ..... Respondent
Through: Mr. Manoj Pant, APP for the State
with Insp. Vinit Kumar, P.S. Harsh
Vihar.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 20.10.2023
1. Adjournment has been sought on behalf of proxy counsel for the petitioner who appears through Video Conferencing (VC ).
2. At request, re-notify on 20.12.2023.
3. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J OCTOBER 20, 2023/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 06:24:38