Section 31(1)(a) in The Cotton Textiles (Control) Order, 1948

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(a) in The Cotton Textiles (Control) Order, 1948

(a)require any person to give such information in his possession with respect to any business carried on by that or any other person;

(aa)[ require any person, in writing to furnish samples of any article to which this Order applies;] [Added by S.O. 31. dated 21st December, 1964.]