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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(5)(vi) in Telangana Panchayat Raj Act, 2018

(vi)take up plantation as per local needs in and around the Village and ensure minimum eighty five percent survival of them. He shall maintain register on the plantation and their survival;