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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(7)The applications for the post of Chairperson shall be scrutinized in the Commission within one (1) month from the last date for receipt of applications, in the specified format.