Kerala High Court
M/S. Koottanad Educational Society vs Central Bank Of India on 12 April, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.15844/2024 1/3 Order Date : 12-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Friday, the 12th day of April 2024 / 23rd Chaithra, 1946
WP(C) NO. 15844 OF 2024
PETITIONER:
M/S. KOOTTANAD EDUCATIONAL SOCIETY PERINGODE P.O., KOOTTANAD,
PALAKKAD DISTRICT, REPRESENTED BY ITS PRESIDENT MILTON KURUVILA,
PIN - 679535
RESPONDENTS:
1. CENTRAL BANK OF INDIA PALAKKAD BRANCH, 11/41-17, MA COMPLEX, 1ST
FLOOR T.B. ROAD, PALAKKAD, PIN - 678014
2. THE RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL - 1, 5TH FLOOR, KHSB
BUILDING, PANAMPILLY NAGAR, KOCHI, PIN - 682036
3. M/S. SHALOM MICRO FINANCE LTD., HAVING ITS CORPORATE OFFICE AT
SHALOM BHAVAN, BUILDING NO: 59, DEVI NAGAR, NURANI, PALAKKAD,
REPRESENTED BY ITS MANAGING DIRECTOR JAYSON JOY M.J , PIN - 678004
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation, implementation and all further proceedings
pursuant to exhibit p3 order issued by the 2nd respondent pending disposal
of the writ petition (civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. K.T.SHYAMKUMAR, HARISH R. MENON, K.N.ABHA & A.G.PRASANTH, Advocates
for the petitioner, the court passed the following:
WP(C) No.15844/2024 2/3 Order Date : 12-04-2024
N.NAGARESH, J.
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W.P.(C) No.15844 of 2024
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Dated this the 12th day of April, 2024
ORDER
Standing Counsel submits that Ext.P3 is only an order of appointment of Advocate Commissioner. On the basis of Ext.P3 alone, possession will not be taken over till 03.05.2024.
Post on 14.06.2024.
Sd/-
N.NAGARESH JUDGE spk WP(C) No.15844/2024 3/3 Order Date : 12-04-2024 APPENDIX OF WP(C) 15844/2024 Exhibit P1 TRUE COPY OF THE FINAL ORDER DATED 31-7-2017 IN OA NO:
216/2015 OF THE DRT-1. ERNAKULAM Exhibit P2 TRUE COPY OF THE APPLICATION DATED 29-11-2023 FOR ONE TIME SETTLEMENT SUBMITTED BY THE 3RD RESPONDENT Exhibit P3 . TRUE COPY OF THE ORDER DATED 28-03-2024 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE NOTICE DATED 6-4-2024 ISSUED BY THE ADVOCATE COMMISSIONER