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[Cites 0, Cited by 0] [Section 49C] [Entire Act]

State of West Bengal - Subsection

Section 49C(3) in The West Bengal Factories Rules, 1958

(3)Where steam is used for heating purpose in a reaction vessel, it shall be supplied through a suitable pressure reducing valve or any other suitable automatic device to prevent the maximum permissible steam pressure being exceeded, unless the pressure of the steam in the supply line itself cannot exceed the said maximum permissible pressure.