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Union of India - Section

Section 48 in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

48.

Processing of application for payment of premiums and application for redemptions in case of surrender, maturity claim, switch etc., shall be in accordance with the IRDAI (Investment) Regulations, 2016 as amended from time to time.Chapter-XV Procedure for Implementation and Other provisions