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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in Election Symbols (Reservation and Allotment) Order, 1968

(j)"Sub-paragraph" means a sub-paragraph of the paragraph in which the word occurs;
(jj)[ "Union Territory" means Union Territory other than the National Capital Territory of Delhi and the Union Territory of Pondicherry; and] [Inserted by Notification No. 56/99/Judl.III, dated 08.06.1999.]