Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act] State of Jharkhand - Subsection Section 64(3)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (ii)To attend the proceedings of the Board and the Children's Court and to submit reports as and when required;