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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Goa - Subsection

Section 88(1) in Goa Co-operative Societies Rules, 2003

(1)A voter who has inadvertently dealt with his ballot paper in such a manner that it cannot be conveniently used as a ballot paper, may, on returning it to the Presiding Officer and on satisfying him of the inadvertence, be given another ballot paper and the ballot paper so returned shall be marked "spoilt cancelled" by the Presiding Officer.