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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1)(d) in The Prisoners Act, 1900

(d)in default of giving security for keeping the peace or for maintaining good behaviour, to any other prison in [the State [- - -] [Substituted by A.O. 1937.].]